Madhya Pradesh High Court
S. Muthu Kumar vs Union Of India on 13 September, 2021
Author: Nandita Dubey
Bench: Nandita Dubey
1 WP-17091-2021 The High Court Of Madhya Pradesh WP-17091-2021 (S. MUTHU KUMAR AND OTHERS Vs UNION OF INDIA AND OTHERS) 1 Jabalpur, Dated : 13-09-2021 List this matter on 15/09/2021.
(NANDITA DUBEY) JUDGE sjk Signature Not Verified SAN Digitally signed by SHARAN JEET KAUR JASSAL Date: 2021.09.14 10:27:33 IST