Supreme Court - Daily Orders
Commissioner Of Income Tax Ahmedabad vs Winners Business Link Pvt. Ltd. on 2 September, 2019
Author: M.R. Shah
Bench: M.R. Shah
ITEM NO.11 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA No.947/2019 in SLP (C) No(s). 19802/2015
COMMISSIONER OF INCOME TAX AHMEDABAD Petitioner(s)
VERSUS
WINNERS BUSINESS LINK PVT. LTD. Respondent(s)
(FOR ADMISSION and IA No.120492/2018-RESTORATION and IA
No.120495/2018-CONDONATION OF DELAY IN FILING APPLICATION FOR
RESTORATION
IA No. 120495/2018 - CONDONATION OF DELAY IN FILING APPLICATION
FOR RESTORATION
IA No. 120492/2018 - RESTORATION)
WITH
MA 950/2019 in SLP(C) No. 22007/2015 (III)
(FOR ADMISSION and IA No.120369/2018-RESTORATION and IA
No.120372/2018-CONDONATION OF DELAY IN FILING APPLICATION FOR
RESTORATION
IA No. 120372/2018 - CONDONATION OF DELAY IN FILING APPLICATION FOR
RESTORATION
IA No. 120369/2018 - RESTORATION)
MA 948/2019 in SLP(C) No. 19803/2015 (III)
(FOR ADMISSION and IA No.120429/2018-RESTORATION and IA
No.120431/2018-CONDONATION OF DELAY IN FILING APPLICATION FOR
RESTORATION
IA No. 120431/2018 - CONDONATION OF DELAY IN FILING APPLICATION FOR
RESTORATION
IA No. 120429/2018 - RESTORATION)
MA 951/2019 in SLP(C) No. 21310/2015 (III)
(FOR ADMISSION and IA No.120532/2018-RESTORATION and IA
No.120535/2018-CONDONATION OF DELAY IN FILING APPLICATION FOR
RESTORATION
IA No. 120535/2018 - CONDONATION OF DELAY IN FILING APPLICATION FOR
RESTORATION
IA No. 120532/2018 - RESTORATION)
MA 949/2019 in SLP(C) No. 19804/2015 (III)
(FOR ADMISSION and IA No.120549/2018-RESTORATION and IA
No.120551/2018-CONDONATION OF DELAY IN FILING APPLICATION FOR
RESTORATION
IA No. 120551/2018 - CONDONATION OF DELAY IN FILING APPLICATION FOR
RESTORATION
IA No. 120549/2018 - RESTORATION)
Signature Not Verified
MA 946/2019 in SLP(C) No. 22749/2015 (III)
Digitally signed by
TUSHAR BISHT
Date: 2019.09.04
(FOR
15:22:04 IST
Reason: ADMISSION and IA No.120575/2018-RESTORATION and IA
No.120579/2018-CONDONATION OF DELAY IN FILING APPLICATION FOR
RESTORATION
1
IA No. 120579/2018 - CONDONATION OF DELAY IN FILING APPLICATION FOR
RESTORATION
IA No. 120575/2018 - RESTORATION)
Date : 02-09-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
[IN CHAMBERS]
For Petitioner(s) Ms. Sunita S., Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Two weeks' time is granted to the counsel for the petitioner to get the instructions with respect to the tax effect in each of the appeals.
(TUSHAR BISHT) (RENU KAPOOR)
SENIOR PERSONAL ASSISTANT BRANCH OFFICER
2