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State of Uttarakhand - Section

Section 10 in Ras Bihari Bose Subharti University Act, 2016

10. Reservation.

- Trust will follow the policy of reservation of the State Government, will give 25% reservation in admissions to the permanent residents of Uttrakhand and give 25% rebate in the fee to the permanent residents of Uttrakhand and appoint all the employees of group 'C' and 'D' who are the permanent Residents of Uttrakhand.