Andhra Pradesh High Court - Amravati
Vadapalli Venkata Ranganayakamma Died vs Nandiraju Srinivasa Rao on 18 June, 2020
Author: J. Uma Devi
Bench: J. Uma Devi
(SHOW CAUSE NOTICE BEFORE ADMISSION) IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAV THURSDAY, THE EIGHTEENTH DAY OF JUNE TWO THOUSAND AND TWENTY :PRESENT: THE HONOURABLE MS JUSTICE J. UMA DEVI CIVIL REVISION PETITION NO: 873 OF 2020 a Between: --_ . Vadapalli Venkata Ranganayakamma (died), 2. Vadapalli Varaprasad, S/o Late Satyanarayana, Aged about 58 years, Occ: Poojari in Saibaba Témple, R/o Penamarru Village, Bhattiprolu Mandal, Guntur District. Petitioners/Appellants/ Defendants No.1 and 2 AND 1. Nandiraju Srinivasa Rao, S/o Late Venkateswarlu, Aged about 68 years, Occ- Retired Employees, R/o D.No.18-2-22, Bheemarajuvari Veedhi, Muthemsettipalem, Teriali, Guntur District. 2. Ravinuthala lakshmi Bharathi, W/o Late Ramarao, Aged about 81 years, Occ- Housewife, R/o D.No.21-10-16, R.L. Pet, Tenali, Guntur District. 3. Annapragada Lakshmi Lalitha, W/o Late Suryamohana Rao, Aged about 76 years, Occ- Housewife, R/o D.No.26-29-10, 2nd Line, A.T. Agraharam, Guntur, Guntur District. 4. Yallapragada Satyavathi, W/o Late Lakshmi Narayana, Aged about 75 years, Occ- Housewife, R/o D.No.1-10-43, Cheruvuri Street, Nazerpet, Tenali, Guntur, Guntur District. 5. Gangaraju Sarojini, W/o Late Ramatarakam, Aged about 72 years, Occ- Housewife, R/o Krishnanagar, Guntur, Guntur District. 6. Vadapalli Tirumala Naga Sai Manikanta, S/o Late Narasimharao, aged about 21 years, Occ- Student, -C/o Chiruvolu Jagan Mohana Rao, S/o Surya Prakasa Rao, aged about 58 years, Chartered Accountant, R/o D.No.22-23-33, Sivalayam Street, Vijayawada, Krishna District. 7. Vadapalli Haritha, D/o Late Narasimha Rao, aged about 23 years, Occ- Student, C/o Chiruvolu Jagan Mohana Rao, Surya Prakasa Rao, aged about 58 years, Chattered Accountant, R/o.D.No.22-23-33, Sivalayam Street, Vijayawada, Krishna District. 8. Vadapalli Venkateswara Rao, S/o Late Satyanarayana, Aged about 55 years, C/o BSNL Office, Near Kaleswara Rao, Market, Vijayawada-1, Krishna District. 9. Develaraju Venkata Girija Raja Kumari, W/o Muralikrishna, Aged about 63 years, Occ- Housewife, R/o Chinajeeyar Swami Aashramam, Seetha Nagaram, Tadipalli Mandal, Guntur District. 10. Vadapalli Bala Tripura Sundhari, D/o. Satyanarayana, Aged about 61 years, R/o Care of Sai Lakshmi Laboratories Backside Main Road, Vemuru, Guntur District. 11.Vadapalli Jayaprada, D/o Satyanarayana, aged about 43 years, Occ- Housewife, R/o Care of Sai Lakshmi Laboratories Back side Main Road, Vemuru, Guntur District. 12. Vadapalli Sailaja, D/o Satyanarayana, Aged about 43 years, Occ- Housewife, Rio Care of Sai Lakshmi Laboratories Back Side, Main Road, Vemuru, Guntur District. | 13. Vadapalli Annapoorna, W/o Poornachandra Rao, Aged about 61 years, Occ- Housewife, R/o.of Care of Sai Lakshmi Laboratories tack side, Main Road, Vemuru, Guntur District. 14. Vadapalli Kasi Viswanadh, S/o Poornachandra Rao, Aged about 35 years, R/o Care of Sai Lakshmi Laboratories back side, Main Road, Vemuru, Guntur District. 15.Mukkamula Annapoorna (died) 16, Nandiraju Lila Devi, W/o Moksha Suryanarayana, Aged about 67 years, Occ- . Housewife, C/o N.Srinivasa Rao, Flat No.206, Durga Apartments, Near Reliance Petrol Bunk, L.B. Nagar, Hyderabad, State of Telangana. 17.Nandiraju Sreenivasa Rao, S/o Moksha Suryanarayana, Aged about 67 years, Occ- Housewife, C/o N.Srinivasa Rao, Flat No.206, Durga Apartments, Near Reliance Petrol Bunk, L.B. Nagar, Hyderabad, State of Telangana. 18. Nandiraju Umanaga Chandra Sekhara Sarma, S/o Venkateswaralu, aged about 57 years, Rio H.No.BN 364, Road No.5, Bolaram Nagar, Malkajgiri, Hyderabad- 47, Hyderabad, State of Telangana. 19. Nandiraju Kanaka Sundhara Vara Prasad, S/o Venkateswarlu, Aged about 55 years, Sr. Assistant DO.III, C/o United Indian Insurance Company Limited, Basheer Bagh, Hyderabad, State of Telangana. 20. Bruguband Rajarajeswari, W/o Sreerama Chandra Murthy, Aged about 68 years, Occ- Housewife, Brodipet, 2/17, Srinivasa Apartment, 2" Floor, D.No.201, Guntur, Guntur District. 21.Mukkamula Venkata Ramana Kumar, S/o Late Seetharamanjaneyulu, Aged about 55 years, Occ- Cultivation R/o Matamabazar, Tenali, Guntur. 22. Biyavarapu Padmavathi, S/o Chandra Sekhara Rao, Aged about 53 years, Occ- Housewife, R/o H.No.1-2-7/1, Near Kallu Compound, Kothapet, Dilshuk Nagar, Hyderabad. 23. Karlapalem Vijaya Lakshmi, W/o K.V.S. Sai Prasad, Aged about 50 years, Housewife, R/o Gopalakrishan Talk is back side, Managlagiri, Mangalagiri. 24, Mukkamula Kameswara Prasad, S/o Late Seetharamanjaneyulu, Aged about 42 years, Occ- Cultivation, R/o D.No.14-39-34/1, Matambazaar, Morrispet, Tenali, Guntur District. (The respondents 21 to 24 are the legal heirs of the deceased 15th respondent they were impleaded as per orders in |.A.No.24 of 2019, dated 17.06.2019) ...Respondents/Respondents WHEREAS the Petitioner above named through their Advocate Sri K Rama Koteswara Rao presented this Petition under Article 227 of the Constitution of India praying that in the circumstances stated in the grounds filed herein, the High Court may be pleased to setaside the Docket Order dated 23.12.2019 passed in |.A.No.204 of 2016 in O.S.No.72 of 2011 on the file of the Additional Senior Civil! Judge, Tenaili, Guntur District. AND WHEREAS the High Court upon perusing the petition and memorandum of grounds filed herein and upon hearing the arguments of Sri K Rama Koteswara Rao Advocate for the Petitioner, directed issue of notice to the Respondents herein to show cause as to why this CIVIL REVISION PETITION should not be admitted. You viz: 1 Nandiraju Srinivasa Rao, S/o Late Venkateswarlu, Aged about 68 years, Occ- Retired Employees, R/o D.No.18-2-22, Bheemarajuvari Veedhi, Muthemsettipalem, Teriali, Guntur District. 2 Ravinuthala lakshmi Bharathi, W/o Late Ramarao, Aged about 81 years, Occ- Housewife, R/o D.No.21-10-16, R.L. Pet, Tenali, Guntur District. 3 Annapragada Lakshmi Lalitha, W/o Late Suryamohana Rao, Aged about 76 years, Occ- Housewife, R/o D.No.26-29-10, 2nd Line, A.T. Agraharam, Guntur, Guntur District. 4 Yallapragada Satyavathi, W/o Late Lakshmi Narayana, Aged about 75 years, Occ- Housewife, R/o D.No.1-10-43, Cheruvuri Street, Nazerpet, Tenaii, Guntur, Guntur District. 5 Gangaraju Sarojini, W/o Late Ramatarakam, Aged about 72 years, Occ- Housewife, R/o Krishnanagar, Guntur, Guntur District. 6 Vadapalli Tirumala Naga Sai Manikanta, S/o Late Narasimharao, aged about 21 years, Occ- Student, -C/o Chiruvolu Jagan Mohana Rao, S/o Surya Prakasa Rao, aged about 58 years, Chartered Accountant, R/o D.No.22-23- 33, Sivalayam Street, Vijayawada, Krishna District. 7 Vadapaili Haritha, D/o Late Narasimha Rao, aged about 23 years, Occ- Student, C/o Chiruvolu Jagan Mohana Rao, Surya Prakasa Rao, aged about 98 years, Chattered Accountant, R/o D.No.22-23-33, Sivalayam Street, Vijayawada, Krishna District. 8 Vadapaili Venkateswara Rao, S/o Late Satyanarayana, Aged about 55 years, C/o BSNL Office, Near Kaleswara Rao, Market, Vijayawada-1, Krishna District. 9 Develaraju Venkata Girija Raja Kumari, W/o Muralikrishna, Aged about 63 years, Occ- Housewife, R/o Chinajeeyar Swami Aashramam, Seetha Nagaram, Tadipalli Mandal, Guntur District. 10 Vadapaili Bala Tripura Sundhari, D/o. Satyanarayana, Aged about 61 years, R/o Care of Sai Lakshmi Laboratories Backside Main Road, Vemuru, Guntur District. 11 Vadapalli Jayaprada, D/o Satyanarayana, aged about 43 years, Occ- Housewife, R/o Care of Sai Lakshmi Laboratories Back side Main Road, Vemuru, Guntur District. , 12 Vadapalli Sailaja, D/o Satyanarayana, Aged about 43 years, Occ- Housewife, R/o Care of Sai Lakshmi Laboratories Back Side, Main Road, Vemuru, Guntur District. 13 Vadapalli Annapoorna, W/o Poornachandra Rao, Aged about 61 years, Occ- Housewife, R/o of Care of Sai Lakshmi Laboratories tack side, Main Road, -Vemuru, Guntur District. 14 Vadapalli Kasi Viswanadh, S/o Poornachandra Rao, Aged about 35 years, R/o Care of Sai Lakshmi Laboratories back side, Main Road, Vemuru, Guntur District. 15 Nandiraju Lila Devi, W/o Moksha Suryanarayana, Aged about 67 years, Occ- Housewife, C/o N.Srinivasa Rao, Flat No.206, Durga Apartments, Near Reliance Petrol Bunk, L.B. Nagar, Hyderabad, State of Telangana. 16 Nandiraju Sreenivasa Rao, S/o Moksha Suryanarayana, Aged about 67 years, Occ- Housewife, C/o N.Srinivasa Rao, Flat No.206, Durga Apartments, Near Reliance Petrol Bunk, L.B. Nagar, Hyderabad, State of Telangana. 17 Nandiraju Umanaga Chandra Sekhara Sarma, S/o Venkateswaralu, aged about 57 years, R/o H.No.BN 364, Road No.5, Bolaram Nagar, Malkajgiri, Hyderabad-47, Hyderabad, State of Telangana. 18 Nandiraju Kanaka Sundhara Vara Prasad, S/o Venkateswarlu, Aged about 55 years, Sr. Assistant DO.III, C/o United Indian Insurance Company Limited, Basheer Bagh, Hyderabad, State of Telangana. 19 Bruguband Rajarajeswari, W/o Sreerama Chandra Murthy, Aged about 68 years, Occ- Housewife, Brodipet, 2/17, Srinivasa Apartment, 2" Floor, D.No.201, Guntur, Guntur District. 20 Mukkamula Venkata Ramana Kumar, S/o Late Seetharamanjaneyulu, Aged about 55 years, Occ- Cultivation R/o Matamabazar, Tenali, Guntur. 21 Biyavarapu Padmavathi, S/o Chandra Sekhara Rao, Aged about 53 years, Occ- Housewife, R/o H.No.1-2-7/1, Near Kallu Compound, Kothapet, Dilshuk Nagar, Hyderabad. 22 Karlapalem Vijaya Lakshmi, W/o K.V.S. Sai Prasad, Aged about 50 years, Housewife, R/o Gopalakrishan Talk is back side, Managlagiri, Mangalagiri. 23 Mukkamula Kameswara Prasad, S/o Late Seetharamanjaneyulu, Aged about 42 years, Occ- Cultivation, R/o D.No.14-39-34/1, Matambazaar, Morrispet, Tenali, Guntur District. (The respondents 21 to 24 are the legal heirs of the deceased 15" respondent they were impieaded as per orders in |LA.No.24 of 2019, dated 17.06.2019) are be and hereby directed to show cause either appearing in person or through an Advocate, to why in the circumstances set out in the petition and the memorandum of grounds filed therewith (copy enclosed) this CIVIL REVISION PETITION should not be admitted. The Court made the following: ORDER:
"Post on 09.07.2020.
Meanwhile, notice to the respondents.
Learned counsel for the petitioner is permitted to serve personal notice to the respondents by RPAD and file proof of service into the Registry."
SD/- K, VENKAIAH ASSISTANT REGISTRAR HTRUE COPY/ Pits < For ASSISTAN STRAR To, 1 Nandiraju Srinivasa Rao, S/o Late Venkateswarlu, Aged about 68 years, Occ- Retired Employees, R/o D.No.18-2-22, Bheemarajuvari Veedhi, Muthemsettipalem, Teriali, Guntur District.
2 Ravinuthala lakshmi Bharathi, W/o Late Ramarao, Aged about 81 years, Occ- Housewife, R/o D.No.21-10-16, RL. Pet, Tenali, Guntur District.
3. Annapragada Lakshmi Lalitha, W/o Late Suryamohana Rao, Aged about 76 years, Occ- Housewife, R/o. D.No.26-29-10, 2nd Line, A.T, Agraharam, Guntur, Guntur District.
4 Yallapragada Satyavathi, W/o Late Lakshmi Narayana, Aged about 75 years, Occ- Housewife, R/o D.No.1-10-43, Cheruvuri Street, Nazerpet, Tenali Guntur, Guntur District. .
®° Gangaraju Sarojini, W/o Late Ramatarakam, Aged about 72 years, Occ- Housewife, R/o Krishnanagar, Guntur, Guntur District.
6 Vadapalli Tirumala Naga Sai Manikanta, S/o Late Narasimharao, aged about 21 years, Occ- Student, -C/o Chiruvolu Jagan Mohana Rao, S/o Surya Prakasa Rao, aged about 58 years, Chartered Accountant, R/o D.No.22-23-33, Sivalayam Street, Vilayawada, Krishna District.
? Vadapalili Haritha, D/o Late Narasimha Rao, aged about 23 years, Occ- Student, C/o Chiruvolu Jagan Mohana Rao, Surya Prakasa Rao, aged about 58 years, Chattered Accountant, R/o D.No.22-23-33, Sivalayam Street, Vijayawada, Krishna District.
11 Vadapalli Jayaprada, D/o Satyanarayana, aged about 43 years, Occ- Housewife, R/o Care of Sai Lakshmi Laboratories Back side Main Road, Vemuru, Guntur District.
12 Vadapalli Sailaja, D/o Satyanarayana, Aged about 43 years, Occ- Housewife, R/o Care of Sai Lakshmi Laboratories Back Side, Main Road, Vemuru, Guntur District.
13 Vadapalli Annapoorna, W/o Poornachandra Rao, Aged about 61 years, Occ- Housewife, R/o of Care of Sai Lakshmi Laboratories tack side, Main Road, Vemuru, Guntur District.
14 Vadapalli Kasi Viswanadh, S/o Poornachandra Rao, Aged about 35 years, R/o Care of Sai Lakshmi Laboratories back side, Main Road, Vemuru, Guntur District.
* Housewife, C/o N.Srinivasa Rao, Fiat No.206, Durga Apartments, Near Reliance Petrol Bunk, L.B. Nagar, Hyderabad, State of Telangana.
16 Nandiraju Sreenivasa Rao, S/o Moksha Suryanarayana, Aged about 67 years, Occ- Housewife, C/o N.Srinivasa Rao, Flat No.206, Durga Apartments, Near Reliance Petro! Bunk, L.B. Nagar, Hyderabad, State of Telangana.
17 Nandiraju Umanaga Chandra Sekhara Sarma, S/o Venkateswaralu, aged about 5/ years, R/o H.No.BN 364, Road No.5, Bolaram Nagar, Malkajgiri, Hyderabad- 47, Hyderabad, State of Telangana.
18 Nandiraju Kanaka Sundhara Vara Prasad, S/o Venkateswarlu, Aged about 55 years, Sr. Assistant DO.Iil, C/o United Indian Insurance Company Limited, Basheer Bagh, Hyderabad, State of Telangana.
19 Bruguband Rajarajeswari, W/o Sreerama Chandra Murthy, Aged about 68 years, Occ- Housewife, Brodipet, 2/17, Srinivasa Apartment, 2"? Floor, D.No.201, Guntur, Guntur District.
20 Mukkamula Venkata Ramana Kumar, S/o Late Seetharamanjaneyulu, Aged about 55 years, Occ- Cultivation R/o Matamabazar, Tenali, Guntur.
21 Biyavarapu Padmavathi, S/o Chandra Sekhara Rao, Aged about 53 years, Occ- Housewife, R/o H.No.1-2-7/1, Near Kallu Compound, Kothapet, Dilshuk Nagar, Hyderabad.
22 Karlapalem Vijaya Lakshmi, W/o K.V.S. Sai Prasad, Aged about 50 years, Housewife, R/o Gopalakrishan Talk is back side, Managlagiri, Mangalagiri.
23 Mukkamula Kameswara Prasad, S/o Late Seetharamanjaneyulu, Aged about 42 years, Occ- Cultivation, R/o D.No.14-39-34/1, Matambazaar, Morrispet, Tenali, Guntur District. (Address Nos 1 to 14, 16 to 24 by RPAD- along with a copy of petition and memorandum of grounds) 24 One CC to Sri. K Rama Koteswara Rao Advocate [OPUC] 25 One spare copy.
MSB HIGH COURT JUD,J DATED:18/06/2020 --
ORDER POST ON 09.07.2020 NOTICE BEFORE ADMISSION CRP.No.873 of 2020