Section 62(1) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011
(1)There shall be established a fund to be called "Kendriya Mandi Fund", which will be operated by the Managing Director and in which the following amounts shall be credited; namely -(a)all amount of Development cess received from the Mandi Samities under sub section (5) of section 31;(b)such other amounts, as the State Government or the Board may direct.
