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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(2) in The M.P. Treatment of Criminal Lunatics Confined in Prisons Rules, 2000

(2)With respect to clothing and bedding the following shall be provided :-
White Shirts - 2
Pyjama - 2
Ordinary Blankets - 2
While Jacket - 1
Ordinary Bed - 1
Footwear (Slippers or Sandals) - 1 Pair :
Provided that there should be no insistence on the inmates wearing a uniform. They shall be free at all times to receive, wear and use items of clothing, bedding etc. from friends, relatives or voluntary' or other organisations.