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[Cites 0, Cited by 0] [Section 41A(4)] [Section 41A] [Entire Act]

Madras Presidency - Subsection

Section 41A(4)(ii) in The Madras City Police Act, 1888

(ii)the doing of any physical exercise other than drill, training or assembly, with arms or in uniform resembling that of Armed Forces of the Union or Police-force.