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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1) in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group A and Group B Service Regulations, 2002

(1)Appointment to a post in the Service shall be made in the manner specified against that post in Appendix 'B' :Provided that appointment to the posts of Financial Controller, Assistant Financial Controller, Marketing-cum-Custom Service Officer, Finance Executive and System Administrator shall be made by the Punjab State Warehousing Corporation in such manner, of such persons possessing such qualifications, on such terms and conditions and on such remuneration, as the said Corporation may decided from time to time.