Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Chattisgarh - Subsection Section 11(i) in Chhattisgarh Rice Procurement (Levy) Order 2005 (i)enter, with such assistance as may be necessary any rice mill or other premises where he has reason to believe that rice is produced or stocked;
