Calcutta High Court (Appellete Side)
Ranajit Bar & Others vs The State Of West Bengal & Others on 9 January, 2017
Author: Nishita Mhatre
Bench: Nishita Mhatre
1
01 09.01.2017
rpan Ct. No.01
W.P. 28844 (W) of 2014
Ranajit Bar & Others
-vs-
The State of West Bengal & Others
with
W.P. 28842 (W) of 2014
Smt. Gauri Rani Jana & Others
-vs-
The State of West Bengal & Others
with
W.P. 22743 (W) of 2015
Sri Arabinda Maiti
-vs-
The State of West Bengal & Others
Mr. Subir Sanyal,
Mrs. Baisali Ghosal,
Mr. Saktipada Jana,
Mr. Subhrajyoti Mishra
... for the Appellants
[in all the petitions].
Mr. Jayanta Mitra,
Mr. Joytosh Majumdar,
... for the Respondents/State.
All the matters are adjourned sine die.
(Nishita Mhatre, A.C.J.) (Dipankar Datta, J.) (Joymalya Bagchi, J.)