Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(71) in The Asansol Municipal Corporation Act, 1990.

(71)"ward" means a municipal ward provided by order made under this Act for the purpose of election of Councillors;