Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4) in THE NATIONAL ANTI-DOPING ACT, 2022

(4)The Board may make such recommendations to the Agency as may be necessary for elimination of doping in sport.