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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(b) in Rajasthan Public Libraries Rules, 2012

(b)the library open free of charge to the public during the working hours of the library for use on the premises without any discrimination on the ground of religion, race, caste, creed, sex place of birth or descent;