Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(7) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017 (7)The University shall be free to encourage or se technology extensively as a part of its curriculum in line with modern pedagogic concepts.
