Supreme Court - Daily Orders
State Of U.P vs Haji Mujahid Hasan Khan (Guddoo) on 20 January, 2014
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ITEM NO.17 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CC 21663/2013
Petition(s) for Special Leave to Appeal (Civil)....../2013
(From the judgement and order dated 09/07/2013 in CMWP No.21681/2012 of
the HIGH COURT OF JUDICATURE AT ALLAHABAD)
STATE OF U.P & ORS Petitioner(s)
VERSUS
HAJI MUJAHID HASAN KHAN (GUDDOO) Respondent(s)
WITH S.L.P.(C)...CC NO. 21835 of 2013
(With appln(s) for c/delay in filing SLP and office report )
Date: 20/01/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr.Vibhu Tiwari, Adv.
for Mr. Ravi Prakash Mehrotra,Adv.
For Respondent(s) Mr. Hasan Anzar,Adv.
Mr.Osama Suhail, Adv.
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar