Supreme Court - Daily Orders
University Of Agricultural Science ... vs Govt. Of Karnataka . on 22 September, 2016
Bench: Ranjan Gogoi, Prafulla C. Pant
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO.3093 OF 2016
IN
SPECIAL LEAVE PETITION(CIVIL) NO.6804 OF 2009
UNIVERSITY OF AGRICULTURAL
SCIENCE EMPLOYEES HOUSE BUILDING
CO-OPERATIVE SOCIETY LTD. ...PETITIONER(S)
VERSUS
GOVT. OF KARNATAKA AND ORS. ...RESPONDENT(S)
O R D E R
Delay condoned.
This Review Petition has been filed against the order dated 29.01.2016 whereby the Special Leave Petition was dismissed.
We have perused the Review Petition as well as the grounds in support thereof. In our opinion, no case for review of order dated 29.01.2016 is made out. Consequently, the review petition is dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(PRAFULLA C. PANT) NEW DELHI SEPTEMBER 22, 2016 Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2016.09.22 16:54:53 IST Reason: CHAMBER MATTER NO.8 SECTION IVA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) NO.3093 OF 2016 IN SPECIAL LEAVE PETITION(CIVIL) NO.6804 OF 2009 UNIVERSITY OF AGRICULTURAL SCIENCE EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. ...PETITIONER(S) VERSUS GOVT. OF KARNATAKA AND ORS. ...RESPONDENT(S) (with appln. (s) for c/delay in filing review petition and oral hearing and stay and office report) Date : 22/09/2016 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE PRAFULLA C. PANT By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Prayer for oral hearing is rejected. The review petition is dismissed in terms of the signed order.
(Neetu Khajuria) (Asha Soni) Court Master Court Master (Signed order is placed on the file.)