Section 2(1)(d) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(d)"body corporate" shall have the meaning assigned to it in or under sub-section (11) of section 2 of the Companies Act, 2013;

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