Karnataka High Court
Sri P V Krishnappa vs Sri M Ramaswamy Reddy on 2 September, 2009
Author: S.Abdul Nazeer
Bench: S.Abdul Nazeer
gm: ms-w~' fiV<~5b""&|r?'JH3\'<a-(fI""<t6~5|iaIf""€s\%'<a<££""!& wemmuwss wmmwaww WWW uwwwxmnwmmtmlmw nmiwal wwwwa Wadi' nmwmmwmsmmw HWWW Wmw KMW-'¥£"'%. wwwmm W'! H='%.?%N\é%#"lfiW'u'%#'"% ¥"M'%M':Hs wwmwwmw ma \kw*%mRWmmmwMW mtitnmamm meva...o-«egg:
- ; -
1! 1-3,: 31:93 com': OI' xauxmm As: smegma nxrau was THE 02'" may or ssrrmasa, BEFQRE ' ' T. x was '£-¥OR'ELE nn.sus':'1<;s s.ABnuL..,§:é§::§vEAE1§§Vv%'¢_'% T mac. CVL Ho.1$§$S_f29c.9 -7 h' A In ', 1 q ._~_ _x R.F.Ps.t«§0.8Z8 OF 2610?. (PAR)."_; " "
U' lK'!'§flIU' SR1 P.V.KRI3HHAPPA--«.. _ s/0 wrz: 1=.vmaarPA" , AGED ABOUT 34' V OCC:AGRICULTURlSTf' 'V_ gf ~ g MA vAsHAs',arIr:;-- PATEL inn: LAY'?-3 BEHIND €gG"v"I* 4_H::.3§-z'1'.5;..»_«_ V . a 3 ROAD; mamai»:A;.nxjv. : BANGA;;lQ_RE'V"*.V'55§3;:V_'Q92_" ._ " " . . APPELLANT (By méi',-:._» 9 Ffifl 4------
39.1 M Rarmsgfiasy R££2'£?1! 51:3" 'ms awn! ....
NEE 85"7't'E¥SLR$ 0CGP:;£3i.ICL'LTURI'$'I"«.,V .. am N{:--..22,. N(3E§'i--*H 'mi-3L;ic SQUARE ROAD
560. mi. Rmyoamaer cw. IS FILED unnsa (mom «:1 mm 5 'a1w«.'a1zcrI::n 151 or cans as czrvxx. paomnuae: am f*$fiW?a.; A mac. cw. coamec; 0:: FOR oanezas mm (scam? easssa -2-as romowxmg: '='"?z m\_'fZ%E,¢§@"§-" $2? K%%%&"¥"fiK& fifififi C' E 3 2% § § =w«;s'<§M.M-4a:s'W% wwm %.iw@m% KM" mmmmwmm flififi axwuw WW K.&fiWfl"fi"fl§§'& WK-i€*% €Z$§..¥i@T Q? WfiR?*«3W£"1%Kfig W~€if§»~ K21 0395'.
H9-&J2fG..
Intennn stay of all further p;bc§§§ifi§a in O.S.R'o.!5821/1990, dated 23.o7'..3.o§a,'¥%.T.g§n.% £114; of the xv max. Cityj Cifirifl Judge, Banaloze, untii fur§h§£ ardé£$; 'Zn Hisc. CV1. _Nb.1§5§8!O9 i$"--4cg$rding1y Iudgé.
allowed.
""