Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(a) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

(a)to act on the matters referred by the Board and to approve the recommendations and decisions of the Board for implementation;