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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(6) in Bihar Privileged Persons Homestead Tenancy Rules, 1948

(6)Share of each of the land owners, if there be more than one owner, in the land.Signature of the land-holder/guardian of the minor land-holder with Date full address.DateForm JForm of Register to be maintained by the Collector under the Act