Allahabad High Court
Kamlesh Kumar Dwivedi vs Union Of India And 3 Others on 14 November, 2019
Bench: Ramesh Sinha, Ajit Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - C No. - 24897 of 2019 Petitioner :- Kamlesh Kumar Dwivedi Respondent :- Union Of India And 3 Others Counsel for Petitioner :- Rajesh Kumar Dubey,Yogendra Kumar Counsel for Respondent :- A.S.G.I.,Swetashwa Agarwal,Vikash Budhwar,Yogendra Kumar Hon'ble Ramesh Sinha,J.
Hon'ble Ajit Kumar,J.
Sri Rajesh Kumar Dubey, learned counsel appearing for the petitioner states that the present petition has become infructuous. Sri Rahul Malviya, learned Standing Counsel for the State is present.
Accordingly, the petition is dismissed as infructuous.
Interim order, if any, is vacated.
(Ajit Kumar, J.) (Ramesh Sinha, J.) Order Date :- 14.11.2019 Shiraz