Delhi High Court - Orders
Chetan Ram Choudhary vs Iepf Authority And Ors on 13 November, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10232/2025
CHETAN RAM CHOUDHARY .....Petitioner
Through: Mr. Fanish K. Jain, Mr. Shri Harsh,
Mr. Ritik Duggal and Mr. Abhishek
Shokeen, Advocates.
versus
IEPF AUTHORITY AND ORS .....Respondents
Through: Mr. Nishant Gautam, CGSC with Mr.
Vardhman Kaushik, Mr. Shaurya
Mani Pandey and Mr. Prithvi Raj
Dey, Advocates for R-1 and 2.
Mr. Rakesh Kansal, Adv. for R-3 and
4.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 13.11.2025
1. The matter could not be taken up today due to paucity of time.
2. List on 20.01.2026.
BY ORDER COURT MASTER NOVEMBER 13, 2025/r This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2025 at 21:45:19