Section 2 in Jammu and Kashmir (IPS) Departmental Examination Rules, 2017
2. Definitions.
(a)"Annexure" means the annexure appended to these rules ;(b)"Commission" means the Jammu and Kashmir Public Service Commission ;(c)"Examination" means the Departmental Examination held under these rules ;(d)"Government" means the Government of Jammu and Kashmir;(e)"Officer" means a directly recruited IPS officer belonging to the Indian Police Service (IPS) of the Jammu and Kashmir Cadre ;(f)"State" means the State of Jammu and Kashmir ;(g)"Service" means the Indian Police Service.
