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State of Gujarat - Section

Section 16A in Gujarat Industrial Development Act, 1962

16A. [ Director of Notified Areas. [Section(16A) inserted by Gujarat 16 of 2007, dated 1st May 2007 (w.e.f. 15-05-2007).]

(1)For the purpose of uniformity and providing efficient management in the notified areas, the Corporation shall appoint an officer of the Corporation not below the rank of General Manager to be the Director of Notified Areas.
(2)The powers, functions and duties of the Director of Notified Areas shall be such as may be prescribed.
(3)An officer or the committee of the Corporation or the Board of Management appointed under clause (b) of sub-section (1) of section 16 shall exercise the powers under the superintendence, direction and control of the Director of Notified Areas.]