Karnataka High Court
Sri.Nithyananda vs Smt.Lakshmi R on 28 June, 2023
Author: Alok Aradhe
Bench: Alok Aradhe
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NC: 2023:KHC:22333-DB
MFA No.2352 of 2020
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 28TH DAY OF JUNE, 2023
PRESENT
THE HON'BLE MR. JUSTICE ALOK ARADHE
AND
THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
MISCELLANEOUS FIRST APPEAL NO.2352 OF 2020 (FC)
BETWEEN:
1. SRI. NITHYANANDA
S/O R. JAYAKUMARA
Digitally AGED ABOUT 43 YEARS
signed by
RUPA V R/AT NO.3865, 2ND CROSS
Location: GANDHINAGARA, MYSURU 570007.
High Court ...APPELLANT
of Karnataka
(BY SRI. SACHIN D.D. ADV.,)
AND:
1. SMT. LAKSHMI R
W/O J. NITHYANANDA
D/O RANGASWAMY AND SIDDAMMA
AGED ABOUT 36 YEARS
R/AT NO.660, K R MILL COLONY
NAGANAHALLI POST, MYSURU 570007.
ALSO RT/AT NO.31, KR MILL COLONY
NAGANAHALLI POST, MYSURU-570007
...RESPONDENT
THIS MFA IS FILED U/S 19(1) OF FAMILY COURTS ACT,
AGAINST THE JUDGMENT AND DECREE DATED 03.01.2020
PASSED IN MC NO.856/2018 ON THE FILE OF THE I
ADDITIONAL PRL. JUDGE, FAMILY COURT, MYSURU,
DISMISSING THE PETITION FILED UNDER SECTION 13(1)(i-a)(i-
b) OF HINDU MARRIAGE ACT.
THIS APPEAL COMING ON FOR ORDERS, THIS DAY,
ALOK ARADHE J., DELIVERED THE FOLLOWING:
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NC: 2023:KHC:22333-DB
MFA No.2352 of 2020
JUDGMENT
A memo has been filed seeking leave of this Court to withdraw the appeal. The aforesaid memo is taken on record.
Accordingly, the appeal is dismissed as withdrawn. Consequently, the pending interlocutory application, if any, is also dismissed.
Sd/-
JUDGE Sd/-
JUDGE RV