Section 55(3)(i) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Tamilnadu - Subsection

Section 55(3)(i) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(i)for meeting an expenditure which does not exceed Rs. 500 (Rupees five hundred only), provided sanction of the Board or market committee cannot be obtained, forthwith and when such expenditure has to be incurred immediately subject to the provision of fund in the Budget; and

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State of Tamilnadu - Subsection

Section 55(3)(i) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991