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State of Uttar Pradesh - Section

Section 52 in U.P. Revenue Code (Amendment) Act, 2016

52. Amendment of Section 66.

- In Section 66 of the said Code, in Hindi version, in sub-section (1), for the words and figure ^^dysDVj Loizsj.kk ls vkSj /kkjk 64 ds v/khu fd;s x;s Hkwfe ds fdlh vkoaVu }kjk {kqC/k fdlh O;fdDr ds vkosnu ij ,sls vkoaVu dh fofgr jhfr ls tkap dj ldrk gS the words and figure ^^dysDVj /kkjk 64 ds v/khu fd;s x;s Hkwfe ds fdlh vkoaVu dh fofgr jhfr ls tkap dj ldrk gS vkSj ,sls vkoaVu }kjk {kqC/k fdlh O;fDr ds vkosnu ij ,sls vkoaVu dh fofgr jhfr dh tkpa djsxk shall be substituted.