Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(3)(vi) in Tamil Nadu Agriculturists Relief Act, 1938 (vi)"mortgagee" includes his heirs, legal representatives and assigns.]