Section 16(1)(c) in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

(c)the nature of the home, whether for women generally or for widows or for children generally or for orphans or for one or more of these classes;

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