Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(6)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(6)(a) in The Rajasthan Value Added Tax Act, 2003

(a)for realising any amount of tax, penalty, interest, erroneously availed input tax credit or any other sum payable by him under this Act; or