Section 2(3)(b) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

[Cites 0, Cited by 3] [Section 2(3)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(3)(b) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(b)where the income from a public trust in existence on the date of the commencement of this Act is appropriated both for a public purpose of a religious nature and for any other public purpose,

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State of Tamilnadu - Subsection

Section 2(3)(b) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961