Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 33A in The Punjab Agricultural Produce Markets (Election to Market Committees) Rules, 1961

33A. [ Certain Rules to apply to Election under Part II - The provisions of rules 14, 15, 16, 17, 18, 19(1), 19(2), 19(5) to 19(11), 20, 21, 22, 23, and 24 shall apply mutatis mutandis in relation to the election held under part II as they apply to election under part I of these rules.] [Added vide Notification No. GSR 264/PA/23/61/S.43/Amd (6)/66 dated 11.10.66.]