Kerala High Court
Rds Project Ltd vs Indian Institute Of Science Of ... on 28 January, 2022
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
WP(C) No.17855/2021 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
Friday, the 28th day of January 2022 / 8th Magha, 1943
W.P.(C) NO. 17855 OF 2021 (F)
PETITIONER:
RDS PROJECT LTD HEAD OFFICE : 427, SOMDUTT CHAMBERS - II, 9,
BHIKAJI CAMA PLACE, NEW DELHI - 110066., REGIONAL OFFICE AT
SHIHAB THANGAL ROAD, PANAMPILLY NAGAR, KOCHI - 682 019,
REPRESENTED BY ITS ASSOCIATE DIRECTOR, MR. AMIT VARGHESE
JOSEPH, AGED 30 YEARS, S/O. DR. JOSEPH VARGHESE.
RESPONDENTS:
1. INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND RESEARCH,
(IISER) MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM - 695
551, REPRESENTED BY ITS REGISTRAR AND OTHERS
Writ petition (civil) praying inter alia that in the
circumstances stated in the affidavit filed along with the WP(C)
the High Court be pleased to stay all further proceedings
pursuant to Exhibit P21, pending disposal of this writ petition.
This petition again coming on for admission upon perusing
the petition and the affidavit filed in support of WP(C) and
this Court's order dated 11.01.2022 and upon hearing the
arguments of M/S.DEEPU THANKAN, LAKSHMI SREEDHAR,R.RAJANANDHINI
MENON & UMMUL FIDA Advocates for the petitioner,and of SMT.MILLU
DANDAPANI, Advocate for respondents, the court passed the
following:
O R D E R
Post on 14.2.22.
Interim orders is extended till then.
Sd/- P.V.KUNHIKRISHNAN, JUDGE 28-01-2022 /True Copy/ Assistant Registrar