Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Gujarat - Subsection

Section 80(1)(b) in The Gujarat Value Added Tax Act, 2003

(b)any particular thing done to any goods amounts to or results in the manufacture of goods within the meaning of that term, or