Madhya Pradesh High Court
Smt.Kamla Bai vs Anil Typing And Shorthand Inst. & Ors on 28 March, 2016
CR-149-2004 (SMT.KAMLA BAI Vs ANIL TYPING AND SHORTHAND INST. & ORS) 28-03-2016 Shri Amit Shrivastava learned counsel for the applicant. The learned counsel for the respondent prays for and is
granted four weeks time to file a reply to the interlocutory applications filed by the applicant. (RAVI SHANKAR J HA) JUDGE