Delhi High Court - Orders
Jinku Bora vs Jamia Hamdard University & Anr on 29 July, 2025
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~75
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17650/2024 & CM APPL. 75066/2024
JINKU BORA .....Petitioner
Through: Mr. Preetesh Kapur, Sr. Advocate and
Mr. Debojit Borkakati, Advocate.
versus
JAMIA HAMDARD UNIVERSITY & ANR. .....Respondents
Through: Dr. Swaroop George, Mr. Mubashshir
Sarwar, Mr. Abhinandan Jain, Mr.
Sunil Roy, Mr. Shivam Prajapati, Mr.
Kartikey and Mr. Takrim Ahshan
Khan, Advocates for R-1.
Mr. Zubair Hanifi and Ms. Saba
Tasleem, Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 29.07.2025 Counter affidavit of respondent No.2 is still not on record. By order dated 21.04.2025, the respondents were granted a last opportunity to file their counter affidavit.
Counter affidavit by respondent No.1 is on record. By way of another opportunity, let counter-affidavit be filed by respondent No.2 positively within 02 weeks.
Rejoinders, if any, be filed within 04 weeks.
W.P.(C) 17650/2024 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/08/2025 at 22:23:42 Re-notify on 13th October 2025 in the 'Supplementary List'. In the meantime, counsel for the parties are directed to file brief synopses of their respective submissions, alongwith a list of judicial precedents they seek to rely upon, not exceeding 03 pages; with copies to the opposing counsel.
ANUP JAIRAM BHAMBHANI, J JULY 29, 2025 ss W.P.(C) 17650/2024 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/08/2025 at 22:23:42