Section 17A(2)(b) in Maintenance of Internal Security Act, 1971
(b)In Section 11,-(i)in sub-section (1), for the words "from the date of detention", the words "from the date on which reference is made to it" shall be substituted;(ii)in sub-section (2), for the words "the detention of the person concerned", the words "the continued detention of the person concerned" shall be substituted;