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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Haryana - Subsection

Section 55(2) in Haryana Municipal Corporation Election Rules, 1994

(2)If an elector after obtaining a ballot paper decides not to use it, he shall return it to the Presiding Officer, and the ballot so returned and the counterfoil of such ballot paper shall be marked as "Returned : Cancelled" by the Presiding Officer.