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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(j) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(j)"Open access customer" means a consumer permitted by the State Commission to receive supply of electricity from a person other than distribution Licensee of his area of supply, or a generating company (including captive generating plant) ,or a Licensee, who has availed of or intends to avail of open access;