Bombay High Court
Isinox Limited (Formerly Known As ... vs Sikkim Ferro Alloys Limited on 23 September, 2019
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER ORDER LODGING NO. 612 OF 2019
In
COMMERCIAL SUIT LODGING NO . 1725 OF 2018
Isinox Limited (formerly Known As Isinox ....Petitioner
Steels Ltd.)
V/S
Sikkim Ferro Alloys Limited ....Respondent
CORAM : R. I. CHAGLA, J
DATE : 23rd September, 2019
P.C. :
Due to paucity of time the matter is adjourned to 14/10/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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