Section 4 in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2018
4. Eligibility for Admissions.
- 1. A candidate shall be an Indian Citizen:Provided that a candidate who desires admission on Non-Resident Indian seats shall be a Non-Resident Indian, or a child or ward of the Non-Resident Indian and completed his MBBS/BDS or equivalent course from medical institution with in or out side India and qualify in NEET-PG as per the criteria laid down by the competent authority.
