Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Punjab - Subsection Section 10(e) in The Municipal Council (Erection and Re-erection of Building) (First Amendment) Bye-laws, 2004 (e)Own source of water supply along with water reservoir proportionate to the capacity and size of the hall to the satisfaction of the Fire Officer.
