Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Odisha - Subsection Section 64(4) in The Orissa Co-operative Societies Act, 1962 (4)Inspecting authorities under this Section shall have the same powers as the Registrar is competent to exercise under Sub-sections (3) and (5) of Section 65.]
