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[Section 13]
[Entire Act]
State of Odisha - Subsection
Section 13(1) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980
| (a) | is 5, but does not exceed 20 | Rs.400.00 |
| (b) | exceeds 20, but does not exceed 50 | Rs. 1,000.00 |
| (c) | exceeds 50, but does not exceeds 100 | Rs.2,000.00 |
| (d) | exceeds 100, but does not exceed 200 | Rs.4,000.00 |
| (e) | exceeds 200, but does not exceed 400 | Rs.8,000.00 |
| (f) | exceeds 400, but does not exceed 800 | Rs.12,000.00 |
| (g) | exceeds 800, but does not exceed 1000 | Rs.13,000.00 |
| (h) | exceeds 1000 | Rs.20,000.00 |