Bombay High Court
Farhad Ginwalla And Anr vs Zenobia Poonawala And 2 Ors on 19 October, 2020
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO.1 OF 2020
IN
EXECUTION APPLICATION (LODGING) NO.269 OF 2020
ALONG WITH
INTERIM APPLICATION NO.1 OF 2020
IN
EXECUTION APPLICATION (LODGING) NO.270 OF 2020
Farhad Ginwalla & Ors. ...Applicants
V/s.
Zenobia Poonawalla & Anr. ...Respondents
Mr. Sameer Pandit, with Mr. Sarrah Khambati for the Applicants.
Mr. Aditya Pimple, with Mr. Anjal Amin, i/by B. Amin & Co., for Respondent
No.1.
CORAM : A. K. MENON, J.
DATED : 19TH OCTOBER, 2020. (THROUGH VIDEO CONFERENCE) P.C. :
1. Mentioned at 5:00 p.m. Due to paucity of time, stand over to 26 th October 2020.
2. This order shall be digitally signed by the Private Secretary of the court.
(A. K. MENON, J.) 1/1 Sneha Digitally signed by Sneha A. 40 & 41-IA-1-2020 in EXAL-269-2020 & IA-1-2020 in EXAL-270-2020.doc Dixit A. Dixit Date:
2020.10.20 15:51:14 +0530 Dixit