Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in Mumbai Port Trust (Licensing of Stevedores and Allied Matters) Regulations, 2012 7. The stevedore shall not make payment of any illegal gratification by whatever name called or any form of illegal inducement to any worker.
