Punjab-Haryana High Court
M/S Pal Infrastructure And Development ... vs State Of Haryana And Anr on 16 January, 2019
Author: Sudhir Mittal
Bench: Sudhir Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Sr. No.243 CRM-M-13467 of 2012 (O&M)
DECIDED ON: January 16, 2019
M/S PAL INFRASTRUCTURE & DEVELOPERS PVT. LTD. AND
ORS.
..PETITIONERS
VERSUS
STATE OF HARYANA AND ANOTHER
...RESPONDENTS
CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL
Present: Mr. Sanjay Vashisth, Advocate, for the petitioners.
Mr. Satish Saini, DAG, Haryana.
Mr. Deepender Singh, Advocate, for respondent No.2.
*****
SUDHIR MITTAL, J. (ORAL)
Learned counsel for the petitioners wishes to withdraw this petition.
Dismissed as withdrawn.
January 16, 2019 (SUDHIR MITTAL)
Ankur JUDGE
Whether speaking/reasoned Yes/No
Whether Reportable Yes/No
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