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Punjab-Haryana High Court

M/S Pal Infrastructure And Development ... vs State Of Haryana And Anr on 16 January, 2019

Author: Sudhir Mittal

Bench: Sudhir Mittal

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH

Sr. No.243                            CRM-M-13467 of 2012 (O&M)
                                      DECIDED ON: January 16, 2019

M/S PAL INFRASTRUCTURE & DEVELOPERS PVT. LTD. AND
ORS.

                                                             ..PETITIONERS

                                      VERSUS

STATE OF HARYANA AND ANOTHER

                                                            ...RESPONDENTS


CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL


Present:      Mr. Sanjay Vashisth, Advocate, for the petitioners.

              Mr. Satish Saini, DAG, Haryana.

              Mr. Deepender Singh, Advocate, for respondent No.2.

              *****

SUDHIR MITTAL, J. (ORAL)

Learned counsel for the petitioners wishes to withdraw this petition.

Dismissed as withdrawn.





January 16, 2019                                        (SUDHIR MITTAL)
Ankur                                                        JUDGE

Whether speaking/reasoned                 Yes/No

Whether Reportable                        Yes/No




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