Section 6 in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962
6. Mode of furnishing return in Form 2,16 or 17.
- The return in Form 2,16 or 17 shall be furnished either,-(i)by presenting it in person or by agent, to the authorized officer or in the absence of the authorized officer, to the head ministerial officer of his office; or(ii)by sending it by registered post to the authorized officer.
