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[Cites 0, Cited by 0] [Section 389(1)] [Section 389] [Entire Act]

State of Punjab - Subsection

Section 389(1)(a) in The Punjab Municipal Act, 1999

(a)take measures for lighting, in a suitable manner, such public streets, public places, squares, parks, gardens, municipal markets and properties of the Municipality, as may be specified by it ;