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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 79(1)(a) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(a)implementation of the Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Act, 2013 and supervision and monitoring of agencies and institutions under the Act;